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State of Rajasthan - Section

Section 7 in The Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules 1975

7. Drawings to accompany applications.

(1)Every application for the sub-division, reconstitution or improvement of plots shall be accompanied by the following:-
(i)Key Map.-drawn to a suitable scale (not less than 4"-1 mile. 1:15,000) showing the site in elation to its environment such as existing roads and other physical features.
(ii)Survey Map.-of the area for which the sub-division, reconstitution or improvement of plots and about 100 meters (120 yds.) around the proposed site drawn to a scale of 1:2. 500 (200' to an inch) showing-
(a)Boundaries of the aforesaid land and the adjoining areas, showing therein the Khasra numbers or plot numbers, as the case may be;
(b)Existing structures, kachcha or pucca and use to which they are put, and roads and access to the proposed site;
(c)Other existing physical features such as nallas, water bodies, wells-electric, telephone, water supply and sewer lines etc., and levels of the site with respect to the access roads and contours on an appropriate scale;
(d)The north direction and the scale.
(iii)Layout plan.-The proposed layout plan of the site shall indicate developer's proposals on a scale of (1'-10j 1:500 showing the manner in which he intends to develop the land and shall include the following as per the standards laid down in the rule:-
(a)Reference to the various uses of land proposed in the scheme shall be made in the form of a Schedule (land use Schedule) in the drawing, clearly indicating the areas under Residential, Commercial, Parks and Open Spaces, Educational, Roads and Streets, and other uses, and their percentages in relation to the total land area.
(b)Reference to various sizes of plots with their setbacks, as proposed in the scheme shall be made in the form of a Schedule (Schedule of Plots) in the drawing.
(c)Reference to rights of way of roads with the width of the pavement and their lengths as proposed in the scheme shall be made in the form of a Schedule (Schedule of Roads) in the drawing.
(d)Open spaces.
(e)Other uses such as schools, shops and other public amenities.
(f)The services such as water, surface drainage, sewerage, electric lines etc.
(g)Index of all notations used.
(2)The applicant shall furnish to the Trust such other information as may be required to make the scheme of sub-division reconstitution or improvement of plots self explanatory as far as possible or as the Trust may direct.