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[Cites 0, Cited by 0] [Section 136(3)] [Section 136] [Entire Act]

State of Mizoram - Subsection

Section 136(3)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(a)The Returning Officer shall endorse on each nomination paper his decision accepting or rejecting the same and, if the nomination paper is rejected, shall record in writing in a brief statement of his reasons for such rejection.