Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(14)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(14)(c) in Tamil Nadu Combined Development and Building Rules, 2019

(c)Conservation of rain-water using suitable rainwater harvesting techniques including by roof water collection shall be made.