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[Cites 0, Cited by 0] [Section 565] [Entire Act]

State of Jharkhand - Subsection

Section 565(a) in Bihar Education Code, 1961

(a)When according administrative approval to any project, the Director will return the plan and estimates to the Superintending Engineer, if the project is a rough one, he will state definitely whether detailed plans and estimates are to be prepared at once.