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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(1)(d) in Assam Public Procurement Act, 2017

(d)compliance with the code of integrity in public procurement as laid down by the State Government under section 11 of this Act by officer or employee of a procuring entity or a person participating in a procurement process.