Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(6)(i) in Bihar Warder Cadre Rules, 2014 (i)First stageA written examination shall be conducted for candidates, on the basis of received applications by the Examination Agency.