Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 22 in Jharkhand Building Byelaws 2016 22. Construction near important buildings. - 22.1 The Authority shall take rational view in sanctioning plan near important building like Governor's House. High Court. Heritage building etc.
