Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Uttar Pradesh - Subsection Section 90(a) in The Greater Noida Industrial Development Area Building Regulations, 1992 (a)There shall be minimum distance of 8.0 metres from one shed to other in the farm house plot.
