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State of Uttar Pradesh - Section

Section 90 in The Greater Noida Industrial Development Area Building Regulations, 1992

90. Setback of Farm Buildings.

(a)There shall be minimum distance of 8.0 metres from one shed to other in the farm house plot.
(b)The minimum distance of any building excluding quarter for chowkidar from the boundaries of the farm house shall not be less than 15 metres.
(c)The set back of any building from the road shall be as given in the Table below :
  Type of road Set back from R/W of the road
(i) National highway or roads not less than 75 metres wide 75 metres
(ii) State highway or roads not less than 75 metres wide but notless than 45 metres wide 60 metres
(iii) Major urban roads less than 45 metres wide but not less than30 metres wide 60 metres
(iv) Village road less than 30 metres but not less than 18 metreswide 30 metres
(v) Road less than 18 metres 30 metres