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[Cites 0, Cited by 0] [Section 249(1)] [Section 249] [Entire Act]

Union of India - Subsection

Section 249(1)(iv) in The Income Tax Act, 1961

(iv)[ where the subject matter of an appeal is not covered under clauses (i), (ii) and (iii), two hundred fifty rupees.] [ Inserted by Act 27 of 1999, Section 83 (w.e.f. 1.6.1999).]