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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of West Bengal - Subsection

Section 133(1) in Kolkata Municipal Corporation Building Rules, 2009

(1)The structural design of foundation, masonry timber, plain concrete, reinforced concrete, pre-stressed concrete and structural steel shall be in accordance with the provisions of the latest edition of National Building Code of India or Bureau of Indian Standards (BIS).