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State of West Bengal - Section

Section 133 in Kolkata Municipal Corporation Building Rules, 2009

133. Structural design.

(1)The structural design of foundation, masonry timber, plain concrete, reinforced concrete, pre-stressed concrete and structural steel shall be in accordance with the provisions of the latest edition of National Building Code of India or Bureau of Indian Standards (BIS).
(2)For earthquake protection a Structural Engineer shall design the structure taking into consideration the Indian Standard Codes as given below.-
(i)IS: 1893- 2002 : "Criteria for Earthquake Resistant Design of Structures (Fifth Revision),"
(ii)IS: 13920-1993: "Ductile Detailing of Reinforced Concrete Structures subjected to Seismic Forces Code of Practice,"
(iii)IS: 4326 - 1993 : "Earthquake Resistant Design and Construction of Buildings - Code of Practice (Second Revision),"
(iv)IS: 13828-1993 : "Improving Earthquake Resistance of Low Strength Masonry Buildings - Guidelines"
(v)IS: 13827- 1993 : "Improving Earthquake Resistance of Earthen Buildings - Guidelines
(vi)IS: 13935-1993 : "Repair and Seismic Strengthening of Buildings-Guidelines."
(3)In addition to the above, provisions of National Building Code are also to be taken into consideration for design purpose,