Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Punjab - Subsection

Section 5(a) in The Good Conduct Prisoners' Probational Release Rules, 1927

(a)The Reclamation Officer shall be generally responsible for the supervision, direction and control of all prisoners released under the Act.