Section 5 in The Good Conduct Prisoners' Probational Release Rules, 1927
5. Powers and duties of the Reclamation Officer.
(a)The Reclamation Officer shall be generally responsible for the supervision, direction and control of all prisoners released under the Act.(b)Subject to any general or special orders issued by the State Government in this behalf, the Reclamation Officer may place any prisoner released under the Act under the authority of a Probation Officer and may delegate to him any of his duties in respect of such prisoners.
