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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(h) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(h)It has been noticed that some candidates restart writing answer after leaving a few pages blank in answer-books and some of the examiners leave these answers unmarked. The examiners are, therefore, advised to go through all pages of the answer-books to ensure that no answer is left unmarked. All blank pages or larger parts left blank should be crossed by the examiner.