Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 42] [Entire Act] State of Tamilnadu - Subsection Section 42(2) in Regulations of the Tamil Nadu Agricultural University (2)The financial powers to be exercised shall be subject to the availability of funds in the budget and to the prescribed rules and procedures.
