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State of Tamilnadu - Section

Section 42 in Regulations of the Tamil Nadu Agricultural University

42. Delegation of financial powers.

(1)The officers and other employees of the University shall exercise such financial and sanctioning powers as are specified in Appendix XIV and XV, subject to the general control of immediate superior and the Vice-Chancellor, provided that the Vice-Chancellor may order that an officer or employee shall not exercise a particular power, or shall exercise the powers with such modification, as he considers necessary.
(2)The financial powers to be exercised shall be subject to the availability of funds in the budget and to the prescribed rules and procedures.
(3)Tire Vice-Chancellor may delegate such powers to an officer or employee and may withdraw the powers so delegated from any such officer or employee as he deems necessary.