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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Tamilnadu - Subsection

Section 87(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)In respect of guest houses or other places intended for the use of others also, regulations for the use of and collection of charges shall be framed by the society with the approval of the Registrar.