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State of Uttar Pradesh - Section

Section 42 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

42. General Fund.

(1)The University shall establish a general fund to which the following amount shall be credited, namely -
(a)all fees which may be charged by the University;
(b)all sums received from any other sources;
(c)all contributions made by the Society ; and
(d)all contributions made in this behalf by any other person or bodies which are not prohibited by any law for the time being in force.
(2)The money credited to the general fund shall be applied to meet all the recurring expenditures of the University.