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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(1)(d) in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

(d)all contributions made in this behalf by any other person or bodies which are not prohibited by any law for the time being in force.