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[Cites 0, Cited by 0] [Section 81H] [Entire Act]

State of Kerala - Subsection

Section 81H(4) in Kerala Factories Rules, 1957

(4)Crowds. - (a) Worker's pay-windows, first-aid stations and other points where a crowd may collect shall not be placed near a railway track.
(b)At any time of the day when workers are starting or ending work, all railway traffic shall ceases for not less than five minutes.