Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81H(4)] [Section 81H] [Entire Act] State of Kerala - Subsection Section 81H(4)(b) in Kerala Factories Rules, 1957 (b)At any time of the day when workers are starting or ending work, all railway traffic shall ceases for not less than five minutes.