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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(2) in Kerala Electricity Supply Code, 2005

(2)The Licensee shall ensure that all electricity supply lines and equipments that are belonging to the Licensee or under its control in the consumers' premises, are in a safe condition and in all respects are fit for supplying energy and further the Licensee shall take adequate precaution to avoid dangers arising on such premises from such supply lines and equipment.