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State of Bihar - Section

Section 4 in Bihar District Medical Cadre/Bihar Health Service Cadre (Appointment on Regular/Contract basis and Service Conditions) Rules, 2008

4.

(a)All doctors working in Additional Primary Health Centre, Primary Health Centre and Referral Hospital, excluding Medical Officers of Bihar Health Service Specialist Sub-Cadre under Chapter-3, Rule 5(b), In-charge Medical Officer, Dy. Superintendent & First Medical Officers of PHC & Referral Hospitals, will be in District Medical Cadre and designated as Medical Officer (District Cadre).
(b)Doctors will be selected every year as per available vacancies on the basis of a prescribed procedure for which separate guidelines will be issued by the Department.
(c)Age limit. - The maximum age limit as prescribed by the Government from time to time will be applicable.
(d)Reservation. - It will be obligatory to implement the reservation Rules prescribed by the Government.
(e)In the District Medical Cadre, doctors will be selected on contract/agreement basis and will work for at least two years. All post in this cadre shall be filled on contract/agreement basis and no permanent/temporary appointment will be made on these posts. Doctors of this cadre can be transferred anywhere in the concerned district.