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State of Rajasthan - Section

Section 53 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

53. Recovery of capacity charges.

(1)Full capacity charges shall be recoverable at target availability specified in Regulation 46. Recovery of capacity charges below the level of target availability be on pro rata basis. At zero availability, no capacity charges shall be payable.
(2)Payment of capacity charges shall be on monthly basis in proportion to allocated/ contracted capacity.