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[Cites 0, Cited by 0] [Section 143] [Entire Act]

State of Uttar Pradesh - Subsection

Section 143(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in sub-section (1), for words ^^iqu% fodz; esa ewY; esa gksus okyh fdlh deh ;k deh the words ^^iqu% fodz; ij ewY; esa gksus okyh fdlh deh shall be substituted.