Madhya Pradesh High Court
Khemchandra Sahu vs The State Of Madhya Pradesh on 19 March, 2020
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 MCRC-12125-2020 The High Court Of Madhya Pradesh MCRC-12125-2020 (KHEMCHANDRA SAHU Vs THE STATE OF MADHYA PRADESH) 1 Gwalior, Dated : 19-03-2020 List this case along with M.Cr.C. No. 11527/2020 in the next week.
(S. A. DHARMADHIKARI) JUDGE Abhi ASHISH CHAURASIA 2020.03.20 17:33:03 +05'30'