Section 50(3)(c) in Rajasthan Transparency in Public Procurement Rules, 2013

[Cites 0, Cited by 0] [Section 50(3)] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(3)(c) in Rajasthan Transparency in Public Procurement Rules, 2013

(c)bear the specific identification of the bidding process pursuant to Notice Inviting Bids and any additional identification marks as specified in the bidding documents; and

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State of Rajasthan - Subsection

Section 50(3)(c) in Rajasthan Transparency in Public Procurement Rules, 2013