Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Entire Act]

NCT Delhi - Section

Section 7 in The Madras Chit Funds Act, 1961

7. Commencement of chit business.

(1)No person shall commence any auction or drawing of any chit unless he has obtained a certificate of commencement from the Registrar.
(2)The Registrar shall, on being satisfied that the bye-laws of the chit have been registered and the chit agreement has been filed and the security required under Section 12 has been furnished by the foreman, grant a certificate of commencement.