Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7] [Entire Act] NCT Delhi - Subsection Section 7(1) in The Madras Chit Funds Act, 1961 (1)No person shall commence any auction or drawing of any chit unless he has obtained a certificate of commencement from the Registrar.
