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[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Madhya Pradesh - Subsection

Section 76(2)(b) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(b)the apportionment of the assets and liabilities between the Market Committees of the new market areas;