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State of Rajasthan - Section

Section 3 in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

3. Interpretation.

(1)All expressions used in this statement of conditions, except those defined hereinafter, shall unless the contrary appears from the context, bear the meaning assigned to them in the "Rajasthan Colonisation (General Colony) Conditions, 1955."
(2)"Orchard Block" means a plot of land granted for plantation of fruit trees.
(3)"Vegetable Block" means a plot of land granted for cultivation of vegetables.
(4)"Horticulturist" means the officer of the Government in-charge of Horticulture work of the area in which the grant is situated or any officer superior to him.