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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955

(1)All expressions used in this statement of conditions, except those defined hereinafter, shall unless the contrary appears from the context, bear the meaning assigned to them in the "Rajasthan Colonisation (General Colony) Conditions, 1955."