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[Cites 7, Cited by 64]

Bombay High Court

Mr. Bhanu Jangu Chaube vs Executive Engineer, Presidency ... on 6 January, 2020

Author: C.V. Bhadang

Bench: C.V. Bhadang

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 6389 OF 2012

 Shri. Mukhtar Shaikhlal Mohammed                    ....Petitioner
             V/S
 The State Of Maharashtra And Ors                 ....Respondent

WITH WRIT PETITION NO. 6455 OF 2012 Mrs. Kishori Kishor Raut ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6457 OF 2012 Smt. Sushma R. Bharati ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6458 OF 2012 Mrs. Meena Sandeep Tawade ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6459 OF 2012 Page 1/5 ::: Uploaded on - 06/01/2020 ::: Downloaded on - 07/01/2020 02:57:43 ::: Mrs. Sumitra S. Shetty ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6460 OF 2012 Smt. Gangadevi Bambalal Kanojia ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6461 OF 2012 Smt. Gangadevi Bambalal Kanojia Through ....Petitioner C.a.ramkishor B. Kanojia.

V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6462 OF 2012 Mr. Suresh Atmaram Shinde ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6463 OF 2012 Mrs. Nanda Devidas Kamble ....Petitioner V/S Page 2/5 ::: Uploaded on - 06/01/2020 ::: Downloaded on - 07/01/2020 02:57:43 ::: Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6464 OF 2012 Mrs. Lata Nayakwadi ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6465 OF 2012 Shri. Yashwantshyamrao Shewale ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6466 OF 2012 Smt. Sharada Dnyaneshwar Korde ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6467 OF 2012 Mr. Ramesh Ravaji Parab ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors Page 3/5 ::: Uploaded on - 06/01/2020 ::: Downloaded on - 07/01/2020 02:57:43 ::: WITH WRIT PETITION NO. 6469 OF 2012 Mr. Bhanu Jangu Chaube ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 6470 OF 2012 Shri. Gururaj B. Pawar ....Petitioner V/S Executive Engineer, Presidency Division And ....Respondent Ors WITH WRIT PETITION NO. 7206 OF 2016 Sanjay Baburao Shete(the Chairman"sahakari ....Petitioner Bhandar) V/S The Executive Engineer(public Works ....Respondent Department) And Ors Mr. Abhay Parab For Petitioners in conn. matters Mr. H.H. Mansukhani for Petitioner in WP No. 7206/2016 Government Pleader R.no. 1 And 2 For Respondent CORAM : C.V. BHADANG, J DATE : 6th January, 2020 Page 4/5 ::: Uploaded on - 06/01/2020 ::: Downloaded on - 07/01/2020 02:57:43 ::: P.C. :

At the request of learned advocate for the Petitioner(s) No. , Stand over to 13/01/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 06/01/2020 ::: Downloaded on - 07/01/2020 02:57:43 :::