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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Prem Singh Kushwah vs Ramswaroop Shivhare on 12 October, 2023

Author: Anand Pathak

Bench: Anand Pathak

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MP No. 5955 of 2023 (PREM SINGH KUSHWAH Vs RAMSWAROOP SHIVHARE AND OTHERS) Dated : 12-10-2023 Shri Bhanu Pratap Singh - Advocate for petitioner.

Shri Vishal Tripathi - Government Advocate for State. Case suffers from vagueness and without documentation. Counsel for petitioner sought time to file documents in support of his submissions.

List this case in the next week.

(ANAND PATHAK) JUDGE Rohit Signature Not Verified Signed by: VISHAL UPADHYAY Signing time: 12-10-2023 07:21:28 PM