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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(1) in The Orissa Cultural Grants Rules, 1995

(1)The voluntary Organisation shall utilise the amount of grant by the end of the relevant year:Provided that the Collector may, in exceptional cases, permit (under intimation to the Department, the Director and the District Council), the extension of the last date of utilisation, which shall not go beyond the thirty-first day of August of the next year.