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State of Odisha - Section

Section 14 in The Orissa Cultural Grants Rules, 1995

14. Utilisation.

(1)The voluntary Organisation shall utilise the amount of grant by the end of the relevant year:Provided that the Collector may, in exceptional cases, permit (under intimation to the Department, the Director and the District Council), the extension of the last date of utilisation, which shall not go beyond the thirty-first day of August of the next year.
(2)The unutilised amount, if any, shall be refunded by the voluntary Organisation to the District Council.