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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(VI) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(VI)Where a candidate is found copying/conversing with other candidate(s)/or is in possession of papers, notes, books, calculators, slides, rules, cell phones, pendrives, buletooth devices, I pods, tablet, electronic watch with facility of calculator, Spy camera etc., he/she may be disqualified from appearing in the current examination by the Superintendent of the concerned centre in consultation with the Chief Superintendent, Member Monitoring Squad and/or Govt. Observer and in case of their disagreement, the decision of the majority will prevail and his/her further disqualification for future or any criminal prosecution, if any, will be decided by the Board.