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State of Chattisgarh - Section

Section 4 in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

4. Social Audit pre-requisites.

(1)The social audit process shall be an independent process from the implementation of MGNREGS in the State. The implementing agencies shall, at no time, interfere with the conduct of social audit.
(2)The Programme Officer/CEO, Janpad Panchayat shall be responsible for providing requisite information of all implementing agencies of the Schemes at least 7 days prior to the order of commencement of Social Audit.
(3)The Social Audit Facilitators and Village Social Auditors deployed for conducting the social audit in a Panchayat shall not be the resident of the same Panchayat.