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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(3)The Social Audit Facilitators and Village Social Auditors deployed for conducting the social audit in a Panchayat shall not be the resident of the same Panchayat.