Section 67 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
67. Working capital.
- The Working Capital shall cover: -(1)Operation and Maintenance expenses for one month;(2)Maintenance spares @ 15% of operation and maintenance expenses specified in Regulation 66; and(3)Receivables equivalent to one and a half (1½) months of fixed charges for sale of electricity, calculated on normative capacity index.
