Section 17(1)(c) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

(c)Any administrative decision for which recommendation needs to be send to Energy Department, Government of Rajasthan for approval.

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