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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(1) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(1)The Technical Committee shall hold a meeting as often as required but atleast once in three months, in addition to any other meetings, as its "Technical Committee Review Meeting" to discharge following functions: -
(a)Discuss and dispose the matter pending before the committee during such period;
(b)Discuss and decide on the matters as specified under clause (v), (vi) and (vii) of rule 16 as may be required; and
(c)Any administrative decision for which recommendation needs to be send to Energy Department, Government of Rajasthan for approval.