Himachal Pradesh High Court
Rakesh Kumar Sood vs . Kanta & Others. on 20 September, 2023
Rakesh Kumar Sood Vs. Kanta & others.
RSA No. 124 of 2023 .
20.09.2023 Present: Mr. Ashok Sood, Senior Advocate with Mr. Khem Raj, Advocate, for the appellant.
Mr. Vedhant Ranta, Advocate, for the respondents.
of Memo of appearance on behalf of respondents has been filed and the same is taken on record.
Let records of the learned Courts below be rt requisitioned. List thereafter.
(Rakesh Kainthla) Judge September 20, 2023 (ravinder) ::: Downloaded on - 20/09/2023 20:38:53 :::CIS