Section 12 in Gauhati University Employees Conduct Rules, 1975
12.
No employee shall be a member, representative or office bearer of any association, union or organisation representing or purporting to represent University employees or any class of University employees unless such association satisfies the following conditions :(a)membership of the association shall be confined to a distinct class or I classes of University employees and shall be open to all University employees of that class or classes. Office-bearers including the President shall be selected or elected from amongst its members :(b)the association shall not in any way be connected with or affiliated to any association which does not satisfy condition (a);Provided that this rule shall not apply to an employee to be a member or to hold office on being elected, nominated or selected to a cultural academic, literary, scientific or sports association or organisation recognised by the University.
