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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(a) in Gauhati University Employees Conduct Rules, 1975

(a)membership of the association shall be confined to a distinct class or I classes of University employees and shall be open to all University employees of that class or classes. Office-bearers including the President shall be selected or elected from amongst its members :