Section 51 in Grant-in-Aid Code of the Tamil Nadu Educational Department
51. Object of aid.
- Grants may be sanctioned for any of the following purposes: -(1)Purchasing, erecting, enlarging or improving school houses or buildings or student's hostels including residential quarters for the warden or other staff attached to the hostel and for sinking wells.(2)Executing extensive alternation and repairs to buildings.(3)Acquiring land for school, hostel or playground purposes.
