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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(1) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(1)Purchasing, erecting, enlarging or improving school houses or buildings or student's hostels including residential quarters for the warden or other staff attached to the hostel and for sinking wells.