Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Kerala - Subsection Section 15(2) in Sree Sankaracharya University of Sanskrit Act, 1994 (2)[ the quorum for a meeting of the Syndicate shall be one-third of the effective strength of the member.] [Substituted by Act No. 1 of 2005.]
