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State of Kerala - Section

Section 15 in Sree Sankaracharya University of Sanskrit Act, 1994

15. Meetings of the Syndicate.

(1)The Syndicate shall meet at least once in two months on dates to be fixed by the Vice-Chancellor.
(2)[ the quorum for a meeting of the Syndicate shall be one-third of the effective strength of the member.] [Substituted by Act No. 1 of 2005.]
(3)The Vice-Chancellor or, in his absence, [***] [Omittted 'the Principal Dean of Studies and, in the absence of both' by Act No. 1 of 2005.] [the Pro-Vice-Chancellor and, in the absence of both] [Inserted by Act No. 7 of 2009.], any one of its members chosen from among themselves for the occasion by the members of the Syndicate present, shall preside over a meeting of the Syndicate.
(4)The Registrar shall attend the meetings of the Syndicate and prepare and maintain the minutes thereof.